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Kerala HC | Orders of appointment of Acting Chief Justice of the Court

President appoints Justice Chandra Villa Koyanalipilla Abdul Rehim, the senior-most Judge of the Kerala High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Justice Hrishikesh Roy relinquishes the charge as the Chief Justice of the Kerala High Court consequent upon his appointment as a Judge of the Supreme Court of India.


Ministry of Law and Justice

[Notification dt. 20-09-2019]

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