Supreme Court Collegium comprising of Ranjan Gogoi, CJ and S.A Bobde and N. V. Ramana, JJ. recommends the appointment of Justice Ravi Shankar as the Chief Justice of Madhya Pradesh High Court.
Justice Ravi Shankar Jha is a senior puisne Judge from Madhya Pradesh High Court and has been functioning there since his elevation. Having regard to all relevant factors, the Collegium is of the considered view that Mr. Justice Ravi Shankar Jha is suitable in all respects for being appointed as Chief Justice of the Punjab & Haryana High Court. The Collegium resolves to recommend accordingly.
[Collegium Resolution dt. 28-08-2019]
Supreme Court of India