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Latest Issue of NLSIR [Vol. 30(2) 2018] now published

Contents

An Empirical Analysis of the Early Days of the Insolvency and Bankruptcy Code, 2016

—Sreyan Chatterjee, Gausia Shaikh, Bhargavi Zaveri

Corporate Insolvency: Its Operations and Emerging Problems

—Navin K. Pahwa

Key Issues In Cross-Border Insolvency

—Ran Chakrabarti

Transcript of the XI Annual National Law School of India Review Symposium on The Insolvency and Bankruptcy Code

 

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