In exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, the President appointed following as the Additional Judges of the Calcutta High Court on 06-02-2019:
- Shri Md. Nizamuddin–Tenure of 2 years
- Shri Tirthankar Gosh–Tenure of 2 years
- Shri HiranmayBhattacharyya–Tenure of 2 years
- Shri Manojit Mandal–Till 26-09-2020
- Shri Saugata Bhattacharyya–Tenure of 2 years
Ministry of Law and Justice