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M Nageswara Rao’s appointment as interim CBI director: Now Justice NV Ramana also recuses himself

Supreme Court: After CJI Ranjan Gogoi and Justice Dr. AK Sikri, Justice NV Ramana becomes the third judge to recuse himself from hearing the plea challenging the appointment of M Nageswara Rao as the interim CBI Director.

According to ANI, Justice Ramana has sought transparency in the process of short-listing, selection and appointment of the CBI director.

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