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ILS Pune | Certificate Course on Intellectual Property Rights Laws

Worried about somebody copying your meme? Worried about somebody stealing your design? Wondering how Banaras Saree is being sold at Mumbai? Worried about somebody else using your name to sell goods? Don’t know what to do? Explore the domain of IPR and what legal repercussions entail such acts of copying and mal intended acts.

Objectives of the Course – The course aims to provide the following:

Topics which will be covered –

Contemporary Issues in IPR

Teaching Methodology –

Assessment – Assessment will consist of:

Eligibility for Participation –

Dates for Course: 29 th  January 2019 to 14 th  February 2019
Timing of lectures: 5 PM to 8 PM              (Weekdays)
12 Noon to 5 PM **    (Weekends)

Number of Seats: 100

Registration and Mode of Payment:  Online only

Registration Fees:  Rs. 8000/- (Inclusive of GST)
This registration fees for certificate course includes participation in National Conference/Seminar on IPR.

Last Date of Registration: 26 th  January 2019.

Contact details:
(A) Faculty coordinator: Dr. Suvarna S Nilakh,   Email ID: suvarna.nilakh@ilslaw.in
(B) Student coordinators:

(C) Link for registration:-

Requirements – Participants are expected to read the provided reading material for every session before hand and actively participate in the discussions. Certificate will be awarded on successful completion of the course.

*Details of Conference will be out soon on college website.

**Timings are subject to change

***Attendance for all sessions is mandatory.

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