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Amity International Moot Court Competition, 2018 announced

Amity Law School, Noida, Amity University Uttar Pradesh is pleased to announce the 8th Edition of its Annual Flagship Event, Amity International Moot Court Competition, 2018 (IV Paperless Moot), scheduled to be held on 12th and 13th October, 2018. The moot problem has been designed on entrenched principles of International Refugee Law, International Humanitarian Law and International Customary Laws and General Principles. The Matter is in the argument stage before the International Court of Justice. The proposition will equip participants with a panorama of unconventional and extraordinary legal issues to delve upon.

Cash prize, awards and certificate of merit shall be provided for the following categories:

·  Best Team

·  Runner-up Team

·  Best Memorial

·  Best Speaker

·  Best Researcher

To register for the Competition, kindly confirm your participation via email to the Organizing Committee at aim.alsn2018@gmail.com along with the Registration Form and Travel Details Form.

Core Committee: Ms. Bhavna Batra (Faculty Convener)
Yasharth Jayant Lal:+91-9953-000845
Simran Khurana: +91-8800-573786
Vishal Sharma: +91-8130-261912
Kajal Rajput: +91-9999-986459

To view the Rules & Guidelines, click HERE.

To view the Important Dates, click HERE.

To view the Moot Proposition, click HERE.

To download the Registration Form, click HERE.

To download the Travel Details Form, click HERE.

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