Supreme Court: The Division Bench comprising of Madan B Lokur and Deepak Gupta JJ., in an order directed the Delhi Police commissioner in order to frame the policy for clearing out the junkyards inside and around police stations from the seized vehicles of the city.
The Delhi police chief Amulya Patnaik who was summoned by the Supreme Court assured the court that he would examine the issue mentioned.
Therefore, the Supreme Court, directed to clear all impounded vehicles from Nizamuddin police station along with framing the policy to get rid of the alleged junkyards due to the seized vehicles.
[Source: The Times of India]