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CLAT 2018 Results announced after Supreme Court refuses to cancel the examination

After the Vacation Bench  of L. Nageswara Rao and Mohan M. Shantanagoudar, JJ refused to cancel the CLAT 2018 examination and allowed NUALS to declare the result, the CLAT 2018 results have been published today on the CLAT website.

CLAT 2018 was conducted by National University of Advanced Legal Studies (NUALS). The said entrance examination was under the radar due to a lot of criticism and irregularities placed by the students. Various representations were filed by the aggrieved students who had to face such irregularities while appearing for the said test. One of the writ petition challenging the conduct of CLAT 2018 was filed before the Supreme Court seeking the cancellation of the examination.

The Law Schools aspirants can access their results here.

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