Site icon SCC Times

Appointment of Judges, Allahabad High Court

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, is pleased to appoint Shri Justice Krishna Singh and Shri Justice Rajiv Lochan Mehrotra, Additional Judges of the Allahabad High Court, to be Judges of the Allahabad High Court with effect from the date they assume charge of their offices.

Ministry of Law and Justice

Exit mobile version