The President in exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India appointed Shri Biswajit Basu, Smt. Amrita Sinha, Shri Abhijit Gangopadhyay, and Shri Jay Sengupta, to be Additional Judges of the Calcutta High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their offices.
Ministry of Law and Justice