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Justice Jyotirmay Bhattacharya appointed Chief Justice, Calcutta High Court

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India appointed Shri Justice Jyotirmay Bhattacharya, Judge of the Calcutta High Court, to be the Chief Justice of the Calcutta High Court with effect from the date he assumes charge of his office.

Ministry of Law and Justice

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