The President in exercise of the powers conferred by Article 223 of the Constitution of India appointed Shri Justice Ajay Kumar Mittal, senior-most Judge of Punjab and Haryana High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from 04th May, 2018 consequent upon the retirement of Shri Justice Shiavax Jal Vazifdar, Chief Justice, Punjab and Haryana High Court.
Ministry of Law and Justice