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Supreme Court Website ‘allegedly’ hacked!

Right after Supreme Court dismissed the petition seeking SIT probe into Judge Loya’s death and people headed towards the Supreme Court website, looking for the copy of the judgment, the Supreme Court website i.e. supremecourtofindia.nic.in became unresponsive and displayed the message ‘hackeado por HighTech Brazil HackTeam’, as shown in the above image, suggesting that the website has been hacked by a Brazilian Hack Team.

Number of people took to twitter to report the alleged hacking. The current status, however, shows ‘Site Under Maintenance’ message, suggesting that the website has crashed.

We will be publishing the full report on the Judge Loya verdict as soon as the Supreme Court website is fixed.

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