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Aadhaar Hearing [Day 21 and 22]: It’ll require the strength of the entire universe to break the encryption of the Aadhaar Data: UIDAI CEO

After Attorney General KK Venugopal sought the permission of the 5-judge bench of Dipak Misra, CJ and Dr. AK Sikri, AM Khanwilkar, Dr. DY Chandrachud and Ashok Bhushan, JJ on Day 20 of the Aadhaar hearing to allow the CEO of UIDAI to present a PowerPoint presentation explaining all technical and security aspects of Aadhaar before it, the Bench allowed the same and asked the petitioners to submit a questionnaire based on the presentation on the next date of hearing i.e. 27.03.2018.

Below are the highlights from the presentation by Ajay Bhushan Pandey, the CEO of UIDAI, on Day 21 and 22 of the Aadhaar hearing:

Day 21:

 Day 22:

Petitioners then submitted a list of questions based on the presentation. They also argued that the deadline for Section 7 benefits should also be extended. Fourteen crore forty eight lakh authentication failures have taken place for section 7 benefits and subsidies. CJI, however, refused to extend the deadline.

To read the highlights from submissions of Senior Advocates Meenakshi Arora, Sajan Poovayya, CU SIngh, Sanjay Hegde and Counsel Jayna Kothari, click here.

To read the highlights from submissions of Senior Advocates KV Viswanathan and Anand Grover, click here.

To read the highlights from Senior Advocate Arvind Datar’s submissions, click here, here and here.

To read the highlights from Senior Advocate Gopal Subramanium’s submissions, click herehere and here.

To read the highlights from Senior Advocate Kapil Sibal’s arguments, click here, here and here.

Looking for the detailed submissions of Senior Advocate Shyam Divan? Read the highlights from Day 1Day 2, Day 3, Day 4 , Day 5, Day 6 and Day 7 of the hearing.

Source:  twitter.com/SFLCin

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