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Justice Ajay Rastogi appointed Chief Justice of Tripura High Court

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed Shri Justice Ajay Rastogi, Judge of the Rajasthan High Court, to be the Chief Justice of the Tripura High Court with effect from the date he assumes charge of his office.

Ministry of Law and Justice

(Department of Justice)

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