The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed (1) Shri Justice Sandeep Sharma and (2) Shri Justice Chander Bhusan, Additional Judges of the Himachal Pradesh High Court, to be Judges of the Himachal Pradesh High Court with effect from the date they assume charge of their respective offices.
Ministry of Law and Justice