SGT University, Faculty of Law in association with Universal Jurist Association is organizing a Seminar on Emerging Trends in Arbitration on Friday, 27th October 2017 at 4 pm at Indian Law Institute, New Delhi. The Guest of Honour for the event will be Hon’ble Justice Indermeet Kaur of the Delhi High Court.
Speakers for the event are:
- Mr K.C Mittal, Ex-President, Delhi High Court
- Ms Payal Chawla, Advocate
- Mr Neeraj Arora, Advocate
- Mr A. K. Singh, Senior Advocate
The event is being organised by:
- Prof Rajiv Khanna, Director, Faculty of Law, SGT University
- Prof D.V Dinkar, Dean, Faculty of Law, SGT University
- Mr Amarnath Saini, Advocate
- Mr V.K Tyagi, General Secretary, Universal Juris Association
Venue: Indian Law Institute, Opposite Supreme Court, New Delhi
Date: Friday, October 27th, 2017
Time: 4 pm