As reported by The Hindu, the Supreme Court has vacated its stay order on the counselling and admission process to the prestigious Indian Institutes of Technology (IITs) and other institutions with regard to the granting of bonus marks to all candidates who appeared in the IIT-JEE (Advanced) 2017 examination. The Bench headed by Dipak Misra, J. while vacating the stay dated July 7, 2017 said that no High Court will entertain any plea on this issue.
Source: The Hindu