Site icon SCC Times

NUJS wins 14th Willem C. Vis East International Commercial Arbitration Moot

The NUJS University team comprising of Saniya Mirani (3rd year), Mahima Cholera (2nd Year), Namrata Sadhnani (3rd Year) and Pruthvi Jasani (1st Year)  won the annual Willem C. Vis East International Commercial Arbitration Moot held in Hong Kong this year from 26th March to 2nd April, 2017. This year, in an unprecedented winning streak at the international stage, NUJS beat teams from Harvard Law School, Bond University, Deakin University, Freiburg University and Singapore Management University (School of Law) to reach the ultimate round. The finals match-up was between two Indian teams- NUJS Kolkata and NALSAR University of Law, Hyderabad.

NUJS’ mooting achivements this year:

Exit mobile version