The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed Justices Sunil Thomas, Shaji Paul Chaly, Smt. Anu Sivaraman, Raja Vijayaraghavan Valsala, Bhaskaran Pillai Sudheendra Kumar, Keloth Puthenpura Jyothindranath and Mary Joseph, Additional Judges of the Kerala High Court, to be Judges of the Kerala High Court with effect from the date they assume charge of their respective offices.
Ministry of Law and Justice