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Justice Pritinker Diwaker, Chhattisgarh HC appointed Actg. Chief Justice, Chhattisgarh HC

The President in exercise of the powers conferred by Article 223 of the Constitution of India  appointed  Justice Pritinker Diwaker, seniormost Judge of the Chhattisgarh High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date  Justice Deepak Gupta relinquishes charge of the office of the Chief Justice of the Chhattisgarh High Court consequent upon his appointment as a Judge of the Supreme Court of India.

Ministry of Law and Justice

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