The President in exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, appointed S/Shri Kempaiah Somashekar, Smt. Kotravva Somappa Mudagal, Sreenivas Harish Kumar, John Michael Cunha, and Basavaraj Andanagouda Patil, to be Additional Judges of the Karnataka High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices.
Ministry of Law and Justice
[Notification dated 10th November, 2016]