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Shri Madhup Vyas, IAS appointed Administrator, UT of Dadra and Nagar Haveli

The President in  exercise  of  the  powers  conferred  on  him  by  clause  (1)  of  Article 239 of the Constitution of India,  appointed Shri Madhup Vyas, IAS (AGMUT:2000) as  Administrator  of  Union  Territory  of  Dadra  and  Nagar  Haveli  with  effect  from  04th  October,  2016,  until further orders.

[F.  No.  14016/34/2016-UTS-I.]

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