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Shri Amitabha Chatterjee appointed Addl. Judge, Calcutta High Court

The President  in exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India,  appointed Shri Amitabha Chatterjee,to be an Additional Judge of the Calcutta High Court, for a period of two years with effect from the date he assumes charge of his office.

Ministry of Law and Justice

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