The President in exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, appointed Shri Rajeev Kumar Dubey, Smt. Anjuli Palo, Shri Virender Singh and Shri Sunil Kumar Awasthi, to be Additional Judges of the Madhya Pradesh High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices.
Ministry of Law and Justice