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Nirma University organised a Lecture by Sumeet Malik on “Legal Education Scope and Future of Research”

Institute of Law, Nirma University organised a lecture by Mr. Sumeet Malik, Associate Editor, Supreme Court Cases (SCC)  on the topic of “Legal Education Scope and Future of Research”. The students got enlightened on various types of citations and how to use them. He also discussed about various sources of law, jurisdictions enforced by Supreme Court and also about various kinds of Digests.

An interactive session was also conducted with the students on his written book “Thus Spake Their Lordship” Published by Eastern Book Co. Large number of students participated in the session and benefitted from the session. The students got engaged in the session as it is a rare opportunity when you get the author of such repute indulging in interactive session.

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