The President of India appointed (i) Shri Arakalagudu Venkataramaiah Chandrashekara, (ii) Smt. Rathnakala, (iii) Shri Budihal Rudrappa Bhimappa, (iv) Shri Pradeep Dattatraya Waingankar, and (v) Shri Koratagere Narasimha Murthy Phaneendra as Additional Judges of Karnataka High Court for a period of three months with effect from 24-10-2015.
-Ministry of Law & Justice