The President of India appointed (1) Shri Bulusu Siva Sankara Rao, (2) Shri Mandhata Seetharama Murti, (3) Shri Saripella Ravi Kumar, (4) Shri Upmaka Durga Prasad Rao, (5) Shri Talluri Sunil Chowdary, (6) Shri Mallavolu Satyanarayana Murthy, (7) Shri Misrilal Sunil Kishore Jaiswal, (8) Shri Ambati Shankar Narayana, and (9) Smt. Anis as Additional Judges of High Court of Telangana & Andhra Pradesh for a period of three months with effect from 23-10-2015.
-Ministry of Law & Justice