The President of India appointed (i) Smt. Samapati Chatterjee, (ii) Shri Sahidullah Munshi, (iii) Shri Subrata Talukdar, (iv) Shri Tapabrata Chakraborty, (v) Shri Arindam Sinha, (vi) Shri Arijit Banerjee, and (vii) Shri Debangsu Basak as Additional Judges of Calcutta High Court for a period of three months with effect from 30-10-2015.
-Ministry of Law & Justice