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Motor Vehicle (Amendment) Act, 2015

Motor Vehicle (Amendment) Act, 2015 received the assent of the President on 19-03-2015. The objective of the Act is to further amend the provisions of the Motor Vehicle Act, 1988 and replace the Motor Vehicles (Amendment) Ordinance, 2015. The Act provides for following amendments in the Motor Vehicle Act, 1988:

-Ministry of Law and Justice.

 

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