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Food Security Allowance Rules, 2015

The Central Government in consultation with the State Government made the Food Security Allowance Rules, 2015 on 21-01-2015. The objective of the Rule is to regulate the distribution of quality food grains to the ‘entitled person’ and to provide food security allowance in case of non-supply of the food grain within a prescribed time limit. The Rule provides as follows:

 

-Ministry of Consumer Affairs, Food and Public Distribution

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