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Cyril Amarchand Mangaldas advised Larsen & Toubro Limited in its share purchase agreement with Hyderabad Metro Rail Limited, for disposal of L&T’s entire shareholding in L&T Metro Rail (Hyderabad) Limited

CAM Advises L&T Metro Deal

Cyril Amarchand Mangaldas (“CAM”) advised Larsen & Toubro Limited (“L&T”) in its share purchase agreement with Hyderabad Metro Rail Limited, a Government of Telangana Enterprise, for disposal of L&T’s entire shareholding in L&T Metro Rail (Hyderabad) Limited, a subsidiary of the Company, for consideration of INR 1,461.47 crores.

The transaction was led by Bhargav Joshi, Partner; with support from Saumya Sharma and Arushi Kankariya, Associates.

L. Viswanathan, Partner; provided guidance.

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