Cyril Amarchand Mangaldas (“CAM“) advised Colliers International Group Inc. (“Colliers“) on the Indian law aspects of its acquisition of Ayesa Engineering S.A.U., the engineering division of Ayesa Inversiones S.L.U. (“Ayesa Group”), from A&M Capital Europe and the Manzanares family for a total consideration of EUR 600 Million.
The transaction team was led by Saloni Shroff and Ratnadeep Roychowdhury, Partners; with support from Ritum Kumar, Senior Associate; and Harshvardhan Tripathi, Associate.
The due diligence team was led by Saloni Shroff and Ratnadeep Roychowdhury, Partners; with support from Ritum Kumar, Senior Associate; Harshvardhan Tripathi, Shravan Subramanian, and Aastha Sahay, Associates.
The legal due diligence on public law, regulatory and projects & infrastructure matters were led by Vivek Rathore, Partner; with support from Divya Rana , SA — Designate and Harshita Lilani, Associate.
The data protection diligence was led by Anirban Mohapatra, Partner.
The ABAC and AML diligence team was led by Sara Sundaram, Partner; with support from Nikunj Agarwal, Associate.

