What India Can Learn from Global Insolvency Systems | James Sprayregen Editor 7 hours ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Re-examining Insolvency Priorities in India through Global Practice | James Sprayregen | SCC TimesDateFebruary 21, 2026In relation toWATCH NOWThe ‘Dirty Dozen’ and the Birth of a New Insolvency Regime: Sumant Batra on India’s IBC RevolutionDateNovember 10, 2025In relation toMasterclass with EBC AuthorsA Decade of IBC: Impact, Behavioural Shifts, and Emerging Structural ConcernsDateMarch 3, 2026In relation toWATCH NOW