Gopal Subramaniam on Practice, Ethics and Advocacy: Insights from the EBC Book Release Editor 1 month ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Author Talha Abdul Rahman on ‘In Chambers’: Bridging Legal Education and Professional PracticeDateFebruary 24, 2026In relation toBook Releases/EventsSenior Advocate Rajshekhar Rao on Learning Law Beyond Classrooms | EBC In Chambers Book Release by TA RahmanDateMarch 20, 2026In relation toWATCH NOWEBC Book Release of In Chambers: A Young Lawyer’s Guide to Practice, Ethics and Advocacy by Talha Abdul RahmanDateFebruary 18, 2026In relation toBook Releases/Events