Smt. Kamalaben Gambhirchand Shah Law School, Mumbai, affiliated to S.N.D.T. Women’s University, is organising the 10th National Moot Court Competition, 2026 — Nyaya Manthan, to be held on 14th and 15th March 2026.
Over the past nine editions, Nyaya Manthan has established itself as a nationally recognised moot court competition committed to nurturing advocacy skills, legal research, and structured courtroom reasoning among law students. The 10th edition continues this tradition with a thoughtfully drafted moot proposition focusing on critical analysis, ethical reasoning, and persuasive advocacy.
The competition is open to students enrolled in 3-year and 5-year LL.B. programmes for the Academic Year 2025—26. Participation is open to institutions across India, with registrations accepted on a first-come, first-served basis.
Key Highlights
-
National-level competition judged by experienced academicians and legal professionals
-
Prize pool worth ₹1,70,000/-, including a rotating trophy and research access benefits
-
Preliminary rounds, researcher test, semi-final and final rounds
-
Emphasis on advocacy, legal research, courtroom etiquette, and academic integrity
Brochure & Marking Scheme:
https://drive.google.com/drive/folders/1dRFkRgkLVyRt5TPEFq-UWkGBtCObaDWJ?usp=sharing
Contact: nationalmoot2026@kgshahlawschool.com