The School of Law, CHRIST (Deemed to be University), Pune Lavasa Campus, is proud to announce the 6th Edition of the THEMIS Moot Court Competition, 2026, a national-level moot court competition and the flagship mooting event of the institution.
Over the years, THEMIS has carved a distinct identity in the Indian mooting circuit by providing a platform that blends academic rigour with practical advocacy. The sixth edition continues this legacy, inviting law students from across the country to engage with a carefully curated moot proposition that tests their skills in legal research, written submissions, and oral advocacy.
THEMIS offers a prize pool of ₹3,00,000, underscoring its commitment to recognising and rewarding excellence in mooting. The competition is designed to simulate real-world legal challenges, encouraging participants to demonstrate analytical depth, clarity of reasoning, and persuasive courtroom skills, qualities essential for the modern legal professional.
The Organising Committee is honoured to collaborate with SCC Online as the Knowledge Partner for THEMIS 6.0. SCC Online’s unparalleled repository of case law, statutes, and commentaries significantly strengthens the research ecosystem of the competition.
Additionally, SCC Times joins as the Media Partner, ensuring comprehensive coverage and engagement with the wider legal community, while spotlighting the achievements of participating teams and adjudicators.
With THEMIS, School of Law, reaffirms its dedication to fostering mooting excellence and academic integrity at the national level. The competition promises a professionally organised, intellectually enriching, and highly competitive experience for all participants.
Registration Form: THEMIS: Registration
Competition Materials: THEMIS: Brochure, Rules, Poster
For Further Details, Contact us at: mootcourts.lavasa@christuniversity.in
Srija Vellanki, Convenor: +91 95159 70110
Ujjawal Ahuja, Co-Convenor: +91 82189 83501