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CCFS, HPNLU Shimla Successfully Concludes One-Credit Certificate Course on Forensic Science and the Law

HPNLU CCFS Forensic Science Course

Shimla, 8.12.2025

Himachal Pradesh National Law University, Shimla, the University, under the leadership of Prof. (Dr.) Priti Saxena, Hon’ble Vice Chancellor, successfully concluded its One-Credit Certificate Course on “Forensic Science and the Law”, conducted by the Centre for Criminology and Forensic Science (CCFS) from 15th November to 7th December 2025 in online mode. The programme featured 15 hours of intensive instruction, delivered every weekend, and witnessed the participation of over 120 learners from across India, including students, faculty members, legal practitioners, and researchers. Designed to familiarise participants with the principles, practices, and evidentiary standards in forensic science, the course also offered critical insights into the emerging legal framework under the BNS, BNSS, and BSA.

The certificate course integrated lectures, demonstrations, and case discussions to equip participants with practical understanding of forensic techniques, evidence analysis, expert testimony, and the procedural challenges associated with forensic practice. Renowned expert Dr. Rajesh Verma (Director, Retd., Directorate of Forensic Services, Himachal Pradesh) served as the resource person, delivering comprehensive sessions on a wide array of topics such as crime-scene examination, chain of custody, fingerprints and impression evidence, DNA profiling, biological and trace evidence, questioned documents, handwriting analysis, ballistics, toolmarks, toxicology, NDPS seizure and sampling protocols, arson and explosives investigation, and electronic/multimedia evidence under Section 63 of the BSA, 2023, including CCTV integrity and neuroscientific techniques. The sessions also addressed vital concerns relating to self-incrimination and strategies for cross-examining forensic experts.

The high level of engagement throughout the programme reflected the growing interdisciplinary interest in the interface between law and forensic science. The conduct of the credit course was organized by Dr. Ruchi Sapahia (Director, CCFS) and her team. The initiative is aligned with HPNLU’s continuing commitment to advancing research-oriented, interdisciplinary legal education and furthering meaningful contributions to the nation’s criminal justice system.

Photo 1 CCFS, HPNLU Shimla conducting One-Credit Certificate Course on Forensic Science and the Law online; resource person Dr. Rajesh Verma (Director, Retd., Directorate of Forensic Services, Himachal Pradesh)

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