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Call for Papers | International Conference on Human Rights 2.0: Contemporary Challenges in Digital Regime | Hybrid Mode | 30 January 2026 | TNDALU

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Human Rights 2.0 TNDALU Conference 2026

1. ABOUT THE ORGANISATION

The Tamil Nadu Dr. Ambedkar Law University (TNDALU), established by the Government of Tamil Nadu under Act No. 43 of 1997, was inaugurated by President Shri K.R. Narayanan on September 20, 1997, and began functioning on October 3, 1997. Recognised by the Bar Council of India and the UGC (Sec. 2f & 12b), and a member of AIU, ACU (U.K.), and IIPA, it is India’s first sui generis law university and a nodal agency for legal education in Tamil Nadu. The University functions through its main campus and 27 affiliated colleges. Its School of Excellence in Law, established in 2002, offers three-year and five-year law programmes, while its postgraduate and research centres provide LL.M., Ph.D., and LL.D. programmes across various specialisations.

2. ABOUT THE CONFERENCE

The Tamil Nadu Dr. Ambedkar Law University, School of Excellence in Law, is hosting a one-day International Conference on “Human Rights 2.0: Contemporary Challenges in the Digital Regime” on 30 January 2026 in Hybrid Mode. Organised by the B.A. LL.B. (Hons.) Programme and the Department of Human Rights, the conference brings together scholars, practitioners, policymakers, and students to discuss emerging digital-age human rights issues and develop practical, research-based recommendations for law, policy, and institutional reform.

3. ABOUT CALL FOR PAPERS

The conference invites contributions that examine how law and institutions must adapt to preserve human dignity in contexts such as algorithmic decision-making, platform governance, surveillance, digital labour, and synthetic media.

4. THEME

The primary theme is Human Rights 2.0: Contemporary Challenges in Digital Regime.

Thematic Areas (Sub-Themes):

The suggested thematic areas include:

  1. Transparency and accountability Risk in AI, Robotics, and Algorithmic governance.

  2. Protecting Identity: Addressing Misrepresentation, Facial Recognition, Neurotechnology, and Biotechnological Risks.

  3. Digital Trade and Data Sovereignty; Human Rights in the Global Digital Economy.

  4. Artificial intelligence: balancing innovation with accountability.

  5. Autonomous Warfare and Its relevance to International Humanitarian Law.

  6. Balancing right to freedom, privacy, and memory in the digital era amidst growing state access to personal data.

  7. Deepfakes, virtual realities, and digital abuse: redefining consent and protection.

  8. Authoritarian Digital Control: Internet shutdowns as tools of repression and Human rights suppression.

  9. Updating human rights law to combat digital forced labour in the age of Generative AI.

  10. Global Threats and Human Rights – Addressing Terrorism, Cyber Warfare, and Espionage in a Connected World.

Note: The above sub-themes are not exhaustive; authors may choose any other theme, provided it does not derogate from the primary conference theme.

5. ELIGIBILITY

Participation is open to:

  • Students of law, Students of Multidisciplinary Studies, Academicians, Researchers, PhD Scholars.

  • Lawyers, NGOs, and professionals working in the human rights field.

6. SUBMISSION CATEGORIES

Abstract Submission

  • The abstract should be approximately 300 words, including five keywords.

  • Each abstract must be accompanied by the author’s name, email ID, contact number, name of the institution, designation, and official address.

  • Authors must mention the specific sub-theme to which their paper belongs.

File Naming Convention:

  • First Author Name_abstract (e.g., JohnDoe_abstract.docx).

  • For co-authored papers, include only the first author’s name in the file name.

To submit your abstract: Click here

Full Paper Submission

  • The word limit for the full paper is 4000-6000 words (excluding footnotes).

  • A maximum of three authors is permitted per paper.

  • All accepted abstracts must complete registration and follow the organizers’ submission guidelines.

  • Selected papers will be published in a reputed peer-reviewed journal under UGC guidelines, with the payment of an additional publication fee.

7. FORMATTING GUIDELINES

(For both abstract and full paper)

  • Font: Times New Roman Font

  • Size: Headings- 14, Content-12

  • Line Spacing: 1.5

  • Alignment: Justified

  • Margins: 1 inch on all four sides

  • Paper Size: A4

  • File Format: MS Word (.doc/.docx) only

  • Both the abstract and the paper should be prepared in British English

  • Citation format: Bluebook 21st edition

  • A maximum of three authors is permitted per paper

  • The word limit for the full paper, including the abstract, is 4000—6000 words (excluding footnotes)

8. SUBMISSION GUIDELINES

Abstract Submission:

  • The abstract should be approximately 300 words, including five key words.

  • Each abstract must be accompanied by the author’s name, email ID, contact number, name of the institution, designation, and official address.

  • The authors will have to mention the sub-theme to which their paper belongs.

9. REGISTRATION FEES

For Presenters:

  • Students, research and PhD scholars- INR 500 each.

  • Indian Academicians, Professionals – INR 1000 each.

  • Foreigners — $50 US Dollars.

For Participants (Observers):

  • Indian students, Research and PhD scholars, Academicians, Professionals, and Others- INR 350 each.

  • Foreigner – $25 US Dollars.

To register for the conference (observers): Click here.

10. REGISTRATION PROCESS

  • A maximum of three authors is permitted per paper.

  • Each author must pay the registration fee separately.

  • No refund will be provided if any author fails to attend the conference on the scheduled date.

  • It is mandatory to complete the payment through the provided link and attach the screenshot of the payment confirmation without fail.

(Refer to the brochure for full paper submission and registration links)

11. REGISTRATION AND SUBMISSION DEADLINE (IMPORTANT DATES)

  • Conference Date: 30th January 2026

  • Abstract submission deadline: 10th December 2025, 11:59 PM (IST)

  • Notification of Selected Abstracts: 15th December 2025, 11:59 PM (IST)

  • Full paper submission deadline: 18th January 2026, 11:59 PM (IST)

  • Payment of registration fee deadline: 15th December 2025, 11:59 PM (IST)

12. SUBMISSION PROCEDURE

Submit the abstract through the link

(Submission Procedure of Full Paper will be notified after the acceptance of abstract via mail.)

13. CONTACT INFORMATION

For any queries, please reach us at ichr2.o.tndalu@gmail.com or

Contact:

  • VIKASHINI G S (Student coordinator) – +91 9092205222

  • VIDHYA SRI L (Student coordinator) – +91 63749 00761

14. OFFICIAL LINK

The view the Brochure, Click here.

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