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Call for Participation| ICFAI Law School | ICFAI University, Dehradun | N.J.Y. Memorial International Moot Court Competition, 2026

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N.J.Y. Memorial International Moot 2026

ICFAI Law School, The ICFAI University, Dehradun is proud to announce its “N.J.Y. MEMORIAL INTERNATIONAL MOOT COURT COMPETITION, 2026”

Dates of the Competition — 7th February, 2026 & 8th February, 2026.

Following are the details of the Events

S. No.

Date

Event

1.

 

19.11.2025

Registration opens and release of moot problem

2.

15.01.2026

Last date to Seek Clarification

3.

02.02.2026

Last date of Soft Copy of Memorial Submission

4.

07.02.2026

Inaugural Ceremony, Hard Copy Memorial Submission, Preliminary Round, Quarter Final Round, Researcher’s Test, Social Eve

5.

08.02.2026

Semi-Final Round, Final Round, Valedictory Ceremony

Awards:

  • Winning Team : Cash Prize of INR18,000/- + Merit Certificate + Trophy

  • Runner-up Team : Cash Prize of INR 11,000/- + Merit Certificate + Trophy

  • Best Speaker : Cash Prize of INR 5,000/- + Merit Certificate + Trophy

  • Best Researcher : Cash Prize of INR 5,000/- + Merit Certificate + Trophy

  • Best Memorial : Cash Prize of INR 5,000/- + Merit Certificate + Trophy

  • Best International Team: Cash Prize of INR 18,000/- + Merit Certificate

  • Participants : Certificate of Participation

Registration Process:

  • Each participating team shall fill out the registration form.

  • The registration is on first come first serve basis. As soon as the cap is reached, the registration will close.

  • All Indian teams shall be required to make a payment of INR 3,000/- as the fee for registration to participate in the Competition. There is no registration fees for International teams. In addition to this, the OC will Provide Accommodation Assistance to National Teams. The competition for International teams will be held online. The Competition for National Teams will be held in University Campus.

  • Upon successful completion and submission of the registration form, each team will receive a confirmation email from the OC where the payment details will be shared.

  • If any team does not receive the confirmation email and payment details, they should send an email to MOOTCOURT@iudehradun.edu.in

  • Incomplete registration form will not be accepted.

  • The team shall nominate one member of the team as a primary contact person, who shall communicate all information concerning the competition. It shall be the responsibility of the person nominated to convey all such information to the other member(s) of the team.

    No refund shall be given under any circumstance in case of withdrawal.

Eligibility:

  1. All students who are pursuing an Integrated 5-year LL.B. or 3-year LL.B. program from recognized Law Schools, Universities, and Institutions in India and law programmes outside India shall be eligible to participate.

  2. Each institution can be represented by maximum three teams.

Team Composition:

Each participating team may consist of either two (2) or three (3) members. A team of two members shall include two speakers only wherein one speaker will be both speaker and researcher. A team of three members shall include two speakers and one researcher.

All members of a team should belong to the same institution/department. Any team, intending to change the team composition of the team shall intimate the OC by MOOTCOURT@iudehradun.edu.in

Registration Link:

Link for registration: https://docs.google.com/forms/d/e/1FAIpQLSfhqVwOTA26dFtlR-kSnpR0sFgaIvaETeYOeiMP9kKxZg8jUg/viewform

For any query kindly contact:

Ms. Aditi : +91 7004729065 (President)

Mr. Mohit Snehi : +91 7677710748 (Vice-President)

Follow for more updates:

Email I’d : MOOTCOURT@iudehradun.edu.in

Kindly refer to moot proposition, brochure with rules and regulations for more details.

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