Call for Submissions | HPNLU Law Journal Volume 5

There are no specific or particular theme(s) or topic(s) for the Volume. All submissions, whether relating to the legal developments directly or otherwise, are welcome.

All contributions have to be submitted in electronic form. The paper should be processed in MS Office and the following guidelines must be followed —

1. Paragraphs should be double-spaced.
2. Margin on the left and the right-hand side for the paragraphs should be one and a half inches.
3. Font should be in type — Palatino Linotype and size — 11, throughout the paper.
4. Footnotes should be in font size 10.
5. Use of italics, bold font, and single inverted commas is suggested for the manuscript.

lawjournal.editor@hpnlu.ac.in

Abstract of the paper in 250-300 words should be sent along with the electronic submissions.

The decision on the acceptance of the paper for publication will be that of the Editorial Board, which shall be final. The communication shall be made electronically. The Editorial Board reserves the right of publication and a manuscript may be rejected from publication in the final stage(s).

The last date for submission is December 15, 2025.

Author(s) must send a covering letter mentioning the title of the paper, name, designation, and details of the author(s) as well as institutional affiliation. The author is compulsorily required to make a solemn declaration about the originality of the manuscript and that the same has not been published or submitted for publication elsewhere.