Book Release of Corporate Insolvency: The Road to Viksit Bharat – Law, Policy and Practice Editor 5 months ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit ‘This book is going to serve as a foundational text for everyone in years to come’: Book Review of Environmental Law by late Prof. Gurdip SinghDateNovember 2, 2024In relation toBook ReviewBook release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay VashishthaDateJanuary 30, 2024In relation toBook Releases/EventsEBC releases book on ‘Obscenity: Prevention, Law & Practice’ authored by Saurabh BindalDateSeptember 26, 2023In relation toBook Releases/Events