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DGFT mandates obtaining of Certificate of Analysis for Export of Cough Syrup

directorate general of foreign trade

directorate general of foreign trade

On 22-5-2023, the Directorate General of Foreign Trade tightens the Export Policy of Cough Syrup. The revised export policy of Cough Syrup under ITS (HS) Codes falling under the Heading 3004 will come into effect on 1-6-2023.

Existing Export Policy: Free

The Revised Export Policy: Cough Syrups can only be exported after the export sample has been tested and Certificate of Analysis has been issued by any of the laboratory of Indian Pharmacopoeia Commission, Ghaziabad, Uttar Pradesh mentioned in the list below:

  1. CDL, Kolkata, West Bengal

  2. CDTL, Chennai, Tamil Nadu

  3. CDTL, Mumbai, Maharashtra

  4. CDTL, Hyderabad, Telangana

  5. RDTL, Chandigarh

  6. RDTL, Guwahati, Assam

  7. Any National Accreditation Board for Testing and Calibration Laboratories accredited State Drugs Testing Laboratory

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