What is precedent: Obiter Dicta and Ratio Decidendi explained Prachi Bhardwaj 3 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Does everything said by a Judge while giving judgment constitute a precedent? Supreme Court explainsDateMay 6, 2023In relation toCase BriefsDoctrine of PrecedentDateAugust 9, 2021In relation toOp EdsOri HC | An officer who substantially holds a lower post merely to discharge the duties of a higher post cannot be treated as a promotion; Only eligible for a ‘charge allowance’DateJune 8, 2021In relation toCase Briefs