ABOUT BENNETT UNIVERSITY
Bennett University has been established by the ‘Times Group’, India’s largest media conglomerate through Act No. 24 of 2016 passed by the Government of Uttar Pradesh. The University at present offers unique inter-disciplinary and contemporary courses through its Schools of Engineering and Applied Sciences, Management, Law and Media & Liberal Arts. In addition, the University has also established the Centres for Innovation & Entrepreneurship and External Relation & Executive Education. Bennett University as part of its plan to excel as the frontline multi-and inter-disciplinary University has established partnerships with Babson College, Georgia Institute of Technology, EDX.org and will collaborate with leading knowledge players in the world.
ABOUT THE SCHOOL OF LAW
Bennett University established the School of Law with a vision to strive for excellence in teaching, research and advocacy towards Justice for all by shaping thought leaders in public policy of National and International dimensions. The school at present is offering B.A.LL.B. (Hons.); B.B.A.LL.B. (Hons.); LL.B (Hons.); and PhD courses and imbibes the best practices of national and international law schools in terms of curriculum, pedagogy, innovation in teaching methods and to add new interfaces addressing emerging new issues. The School of Law has established research centres to enhance and provide the best research facilities to its students and faculty. At present, there are 6 centres in operation which facilitate prominent research activities in their concerned areas, these Centres are: Centre for Law Technology & Innovation, Centre for Post Graduate Studies, Centre for Continuing Legal Education, Centre for Sustainable Development & Disaster Studies, Centre for Social Sciences & Centre for Human Rights. School of Law, Bennett University is invested and promoted by the largest media enterprise, which is a natural ally in voicing people rights has envisaged this school to educate and train the future thought leaders in the field of Law.
V Bennett National Moot Court Competition 2023
The theme of the competition is Criminal Law and Technology.
Bennett University’s School of Law has carved a niche in organizing moots on the burgeoning areas of law and technology. This year’s problem is based on how criminal law and technology are interrelated and has raised issues in regards to the same.
The School of Law, Bennett University is conducting its Fifth National Moot Court Competition from February 10 to 12, 2023. The university will be hosting over 40 teams from all across the country to participate in the competition. The Moot Court Competition aims to dwell upon this infamous relationship between Law and Technology and its implication on the legal system. It will give the students an insight into how criminal law and technology can work together and add to the legal system.
To know more click on BNMCC-23_Brochure and Vth BNMCC Competition Rule book