President appoints Justice T. Raja as the Acting Chief Justice of Madras High Court

The President has appointed Shri Justice T.Raja, senior-most Judge of the Madras High Court, to perform the duties of the office of the Chief Justice of that High Court, with effect from 22.09.2022 consequent upon superannuation of Shri Justice M. Duraiswamy, Judge, who is performing the duties of the Chief Justice, Madras High Court.