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NLIU | 3rd All India Legal History Congress [02-04 September, 2022]

ABOUT 3rd ALL INDIA LEGAL HISTORY CONGRESS

National Law Institute University, Bhopal is delighted to host the 3rd All India Legal History Congress to enable discussion over key issues and new developments in the field of Legal History pre-independence and post-independence eras. This will be a sequel to the earlier Conferences hosted on the said Central theme during the years 2020 and 2021.

We hope that this Congress will provide an opportunity to everyone who are interested in various aspects of legal history, whether they are legal historians, historians from other fields, academicians from social science disciplines, judges, advocates, research scholars, and students from across the country, to present papers on the sub-themes provided at the end, in order to further enhance our knowledge of India’s and other countries’ legal historical events.

ABOUT NATIONAL LAW INSTITUTE UNIVERSITY, BHOPAL

The National Law Institute University, Bhopal (NLIU), was established by the Rashtriya Vidhi Sansthan Vishwavidyalaya Adhiniyam, by an Act No. 41 of 1997, enacted by the Madhya Pradesh State Legislature, and is recognized by the University Grants Commission and the Bar Council of India.

The VISION of NLIU is to become one of the best centres of legal education, training, and research in the world. The MISSION of NLIU is to develop and nurture the intellect for the betterment of the nation and humanity through Law and Justice. The OBJECTIVES of NLIU inter alia, are to contribute to the national development by instilling a sense of responsibility among her students, while simultaneously cultivating in them the spirit of intellectual freedom, qualities of leadership, imaginative power, and clarity.

Over the years, NLIU has been designing and delivering courses with a view to enhance the ability and capacity of the students, members of the faculty, and other participants in avoiding and resolving problems under the framework of the law.

THEME(S)

We welcome original, genuine, and unpublished contributions from students, academicians, and practitioners for the Seminar. (These themes are only suggestive in nature and are not exhaustive.)

 

SUBMISSION GUIDELINES

Click HERE for more details about the congress

For more details, refer Brochure_AILHC_2022

 

CONTACT:

Email:  ailhc@nliu.ac.in

Student Coordinators –

  1. Ravi Sharma – +91 8285744702 (WhatsApp Only)
  2. Devansh Malhotra- +91 9872450314 (WhatsApp Only)

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