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NLSIR | Book Symposium on ‘Democracy and Dysfunction: Towards a Responsive Theory of Judicial Review

The National Law School of India Review (NLSIR) is the flagship journal of the National Law School of India University, Bangalore (NLSIU). For over 30 years now, NLSIR has constantly sought to encourage legal scholarship on issues of relevance to legal practitioners.

In furtherance of its mandate to encourage legal scholarship and push the boundaries of law and policy, NLSIR is organising a Book Symposium on Professor Rosalind Dixon’s forthcoming book – ‘Democracy and Dysfunction: Towards a Responsive Theory of Judicial Review’.

The Symposium will be held virtually on 22 April 2022, and is completely free to attend. Contributors for this symposium would include Andrea Katz, Angela Di Gregorio, Conor Casey, Justice Dhananjay Chandrachud, Jahnavi Sindhu, Marcus Kotzur, Mariana Velasco Rivera, Oren Tamir, Se-Shauna Wheatle, Thomas Gerald Daly, and Yaniv Roznai. This symposium will be guest-edited by Amal Sethi.

Sessions

The symposium shall be hosted in two sessions:

Panel 1: 8:30 – 10:30 Sydney Time, 22 April 2022 (04:00 New Delhi; 23:30 London on 21st; 18:30 New York on 21st; 00:30 Berlin). The contributors in this panel are:Andrea Katz, Conor Casey, Tom Daly, and Oren Tamir.

Panel 2: 19:00 – 21:00 Sydney Time, 22 April 2022 (14:30 New Delhi; 10:00 London; 05:00 New York; and 11:00 Berlin). The contributors in this panel are – Janhavi Sindhu, Markus Kotzur, Mariana Rivera and Yaniv Roznai.

The Zoom link shall be sent to the registered participants. There shall be no certificates of participation.

Registration link: HERE

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