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Call for Submissions| The Transnational Commercial Law Review

About the Review

The Centre for Transnational Commercial Law is proud to launch its flagship “The Transnational Commercial Law Review (TCLR)”. The review aims to be a national forum of scholarship and discussion for academics, practitioners and regulators working in the field of commercial laws.

Theme of the Review

The theme of the review includes topics of

Submission Guidelines

Contact

For any questions or clarifications, the authors may contact the Editorial Board at tclr@ctclnludelhi.in.

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